Nem Singh & Others vs State Of U.P. & Another
2014 Latest Caselaw 7812 ALL

Citation : 2014 Latest Caselaw 7812 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Nem Singh & Others vs State Of U.P. & Another on 29 October, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 297 of 2012
 

 
Applicant :- Nem Singh & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Deepak Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

As prayed by learned counsel for the respondents, two weeks time is granted to file counter affidavit.

List immediately thereafter.

Order Date :- 29.10.2014

SKS

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