Smt. Sunita vs Ravindra Singh And Another
2014 Latest Caselaw 7811 ALL

Citation : 2014 Latest Caselaw 7811 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Smt. Sunita vs Ravindra Singh And Another on 29 October, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 148 of 2013
 

 
Applicant :- Smt. Sunita
 
Opposite Party :- Ravindra Singh And Another
 
Counsel for Applicant :- Shekhar Kumar,M.S Harshita
 

 
Hon'ble Sudhir Agarwal,J.

This is consequent second illness slip of Sri Shekhar Kumar, learned counsel for the applicant.

Put up this case tomorrow.

Order Date :- 29.10.2014

SKS

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