The Gorakhpur Mandal Vikas Nigam ... vs The Gorakhpur Mandal Vikas Nigam ...
2014 Latest Caselaw 7686 ALL

Citation : 2014 Latest Caselaw 7686 ALL
Judgement Date : 17 October, 2014

Allahabad High Court

The Gorakhpur Mandal Vikas Nigam ... vs The Gorakhpur Mandal Vikas Nigam ... on 17 October, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 32359 of 1992
 

 
Petitioner :- The Gorakhpur Mandal Vikas Nigam And Others
 
Respondent :- The Gorakhpur Mandal Vikas Nigam Ltd.And & Others
 
Counsel for Petitioner :- T.P. Singh,Ashutosh Gupta,Ashutosh Kumar Shukla,Ashutosh Shukla,Kameshwar Singh
 
Counsel for Respondent :- R.P. Goel,S.C.
 

 
Hon'ble Rajan Roy,J.

List again showing the name of Sri C.P. Srivastava, as counsel for respondent.

Order Date :- 17.10.2014

M.A.A.

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