Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Krishna Mohan Shukla vs Awadh Naresh Shukla, Director Of ...
2014 Latest Caselaw 7657 ALL

Citation : 2014 Latest Caselaw 7657 ALL
Judgement Date : 17 October, 2014

Allahabad High Court
Krishna Mohan Shukla vs Awadh Naresh Shukla, Director Of ... on 17 October, 2014
Bench: Rajesh Dayal Khare



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 5707 of 2014
 

 
Applicant :- Krishna Mohan Shukla
 
Opposite Party :- Awadh Naresh Sharma, Director Of Edu. Secondary Alld.
 
Counsel for Applicant :- Ashok Kumar Dwivedi,Deepankar Dwivedi
 

 
Hon'ble Rajesh Dayal Khare,J.

Heard learned counsel for the applicant and learned A.G.A. for the State respondent.

The application no.340846 of 2014 for correction is allowed.

Necessary correction has been made in the order dated 13.10.2014.

Office is directed to correct the certified copy of the order dated 13.10.2014, accordingly, as per Rules of the Court, if already issued to the learned counsel for the applicant.

Order Date :- 17.10.2014

Ashish

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter