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Sandeep vs State Of U.P.
2014 Latest Caselaw 7656 ALL

Citation : 2014 Latest Caselaw 7656 ALL
Judgement Date : 17 October, 2014

Allahabad High Court
Sandeep vs State Of U.P. on 17 October, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34059 of 2014
 

 
Applicant :- Sandeep
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Atul Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for applicant appeared. Learned A.G.A. appeared.

Put up on 31.10.2014 as fresh.

Order Date :- 17.10.2014

RU

 

 

 
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