Surendra Singh vs State Of U.P. And 3 Others
2014 Latest Caselaw 7551 ALL

Citation : 2014 Latest Caselaw 7551 ALL
Judgement Date : 14 October, 2014

Allahabad High Court

Surendra Singh vs State Of U.P. And 3 Others on 14 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL REVISION No. - 2773 of 2014
 

 
Revisionist :- Surendra Singh
 
Opposite Party :- State Of U.P. And 3 Others
 
Counsel for Revisionist :- Rajeev Kumar Saini
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Supplementary affidavit filed today which is taken on record.

Learned A.G.A. has accepted notice on behalf of opposite party no.1.

Shri K.B. Srivastava has filed vakalatnama on behalf of opposite party nos. 2 to 4.

List in the third week of December, 2014 for hearing before appropriate Bench.

Order Date :- 14.10.2014

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