Ahsan Ahmad And Others vs State Of U.P. And Another
2014 Latest Caselaw 7503 ALL

Citation : 2014 Latest Caselaw 7503 ALL
Judgement Date : 13 October, 2014

Allahabad High Court

Ahsan Ahmad And Others vs State Of U.P. And Another on 13 October, 2014

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- APPLICATION U/S 482 No. - 16135 of 2011
 

 
Applicant :- Ahsan Ahmad And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Sufia Saba,Abdul Majeed
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Karuna Nand Bajpayee,J.

Learned counsel for both sides are present.

Learned counsel for the applicants submits that the matter has been compromised between the parties outside the court and seeks time to bring an affidavit to the same effect on record. Learned counsel for the opposite party undertakes to produce the wife along with an affidavit to the same effect.

List on 12.11.2013.

Order Date :- 13.10.2014

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