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Jaiki vs State Of U.P.
2014 Latest Caselaw 7485 ALL

Citation : 2014 Latest Caselaw 7485 ALL
Judgement Date : 13 October, 2014

Allahabad High Court
Jaiki vs State Of U.P. on 13 October, 2014
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33210 of 2014
 

 
Applicant :- Jaiki
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rama Shankar Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Learned counsel for the applicant prays for and is granted two weeks time to file supplementary affidavit annexing the statement of prosecutrix recorded under Section 164 Cr.P.C.

List thereafter. 

Order Date :- 13.10.2014

Ajay

 

 

 
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