Kamal Pahalwan vs State Of U.P.
2014 Latest Caselaw 7454 ALL

Citation : 2014 Latest Caselaw 7454 ALL
Judgement Date : 10 October, 2014

Allahabad High Court

Kamal Pahalwan vs State Of U.P. on 10 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32898 of 2014
 

 
Applicant :- Kamal Pahalwan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Samit Gopal
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Learned counsel for the parties are present.

Lay before another Bench after seeking nomination from Hon'ble the Chief Justice/Senior Judge, if possible on Tuesday, i.e., 14.10.2014 as fresh.

Order Date :- 10.10.2014

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