Smt. Madhu Agrawal And Another vs State Of U.P. And Others
2014 Latest Caselaw 7451 ALL

Citation : 2014 Latest Caselaw 7451 ALL
Judgement Date : 10 October, 2014

Allahabad High Court

Smt. Madhu Agrawal And Another vs State Of U.P. And Others on 10 October, 2014

Bench: Dinesh Maheshwari, Satyendra Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 47933 of 2011
 

 
Petitioner :- Smt. Madhu Agrawal And Another
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Mohan Srivastava
 
Counsel for Respondent :- C.S.C.,Nripendra Mishra
 

 
Hon'ble Dinesh Maheshwari,J.

Hon'ble Satyendra Singh Chauhan,J.

List after ten days showing the name of Sri B. Dayal as counsel for respondents.

Order Date :- 10.10.2014

M.A.A.

(Satyendra Singh Chauhan, J.) (Dinesh Maheshwari, J.)

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