M/S Pandey Enterprises vs Udaibhan Gupta
2014 Latest Caselaw 7447 ALL

Citation : 2014 Latest Caselaw 7447 ALL
Judgement Date : 10 October, 2014

Allahabad High Court

M/S Pandey Enterprises vs Udaibhan Gupta on 10 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 378 DEFECTIVE No. - 33 of 2014
 

 
Applicant :- M/S Pandey Enterprises
 
Opposite Party :- Udaibhan Gupta
 
Counsel for Applicant :- Surendra Tiwari
 
Counsel for Opposite Party :- S.K.Pathak
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for appellant appeared.

Shri S.K. Pathak has filed Vaklatnama on behalf of opposite party. He prays for and is allowed a week time's to file counter affidavit on the application for condonation of delay.

Rejoinder affidavit, if any, may be filed within a week.

List on 11.11.2014 for hearing.

Order Date :- 10.10.2014

Download the LatestLaws.com Mobile App