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Mani Ram vs State Of U.P. And Ors.
2014 Latest Caselaw 7445 ALL

Citation : 2014 Latest Caselaw 7445 ALL
Judgement Date : 10 October, 2014

Allahabad High Court
Mani Ram vs State Of U.P. And Ors. on 10 October, 2014
Bench: Rakesh Tiwari, Vijay Lakshmi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 236 of 2014
 

 
Applicant :- Mani Ram
 
Opposite Party :- State Of U.P. And Ors.
 
Counsel for Applicant :- Shahroze Khan
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Mrs. Vijay Lakshmi,J.

Lower Court record has been received.

List in the next cause list.

Order Date :- 10.10.2014

SKS

 

 

 
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