Santosh Kumar Shukla & 2 Others vs State Of U.P. & 9 Others
2014 Latest Caselaw 7433 ALL

Citation : 2014 Latest Caselaw 7433 ALL
Judgement Date : 10 October, 2014

Allahabad High Court

Santosh Kumar Shukla & 2 Others vs State Of U.P. & 9 Others on 10 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 39119 of 2014
 

 
Petitioner :- Santosh Kumar Shukla & 2 Others
 
Respondent :- State Of U.P. & 9 Others
 
Counsel for Petitioner :- Prabhat Chandra Mishra,S.K. Pandey
 
Counsel for Respondent :- Govt. Advocate,Geetam Singh
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on the illness slip of Shri S.K. Pandey, learned counsel for the petitioners.

List in the next cause list.

Order Date :- 10.10.2014

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