Imamuddin vs State Of U.P.
2014 Latest Caselaw 7421 ALL

Citation : 2014 Latest Caselaw 7421 ALL
Judgement Date : 10 October, 2014

Allahabad High Court

Imamuddin vs State Of U.P. on 10 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25733 of 2014
 

 
Applicant :- Imamuddin
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Santosh Kumar Dubey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Ref : Crl. Misc. Correction Application No. 330681 of 2014.

Heard Sri Santosh Kumar Dubey, learned counsel for the applicant and Sri Vikash Rana learned AGA.

The correction application is allowed and the order dated 23.09.2014 is corrected as follows :

"In the second line of sixth paragraph of the order dated 23.09.2014, the Section "3954" be deleted and in its place "395 " shall be read.

Order Date :- 10.10.2014

Ajay

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