Lachhi @ Lachhi Mal Sharma vs State Of U.P.
2014 Latest Caselaw 7420 ALL

Citation : 2014 Latest Caselaw 7420 ALL
Judgement Date : 10 October, 2014

Allahabad High Court

Lachhi @ Lachhi Mal Sharma vs State Of U.P. on 10 October, 2014

Bench: Rakesh Tiwari, Vijay Lakshmi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL APPEAL No. - 1046 of 2013
 

 
Appellant :- Lachhi @ Lachhi Mal Sharma
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Saurabh Gour,A.B.L. Gour
 
Counsel for Respondent :- Govt. Advocate,Sanjay Mishra
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Mrs. Vijay Lakshmi,J.

Sri A.B.L. Gour, senior Advocate, counsel for the the applicant submits that this matter does not relate to this Court and it relates to other bench dealing with this matter.

List this matter peremptorily in the next cause list before the appropriate bench for hearing.

Order Date :- 10.10.2014

SKS

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