Ramesh Maurya vs State Of U.P.
2014 Latest Caselaw 7395 ALL

Citation : 2014 Latest Caselaw 7395 ALL
Judgement Date : 9 October, 2014

Allahabad High Court

Ramesh Maurya vs State Of U.P. on 9 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL APPEAL No. - 3631 of 2008
 

 
Appellant :- Ramesh Maurya
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sheo Ram Singh,A.K. Awasthi,A.R. Nadiwal,Brijesh Chandra Tripathi,Dinesh Kumar Yadav,Janardan Yadav,Manish Tiwari,R.C.Yadav,Ram Chandra Yadav
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

As prayed list in the next cause list.

Order Date :- 9.10.2014

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