Mukhtar Ahmad Ansari vs State Of U.P.
2014 Latest Caselaw 7390 ALL

Citation : 2014 Latest Caselaw 7390 ALL
Judgement Date : 9 October, 2014

Allahabad High Court

Mukhtar Ahmad Ansari vs State Of U.P. on 9 October, 2014

Bench: Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 16
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 31652 of 2014
 

 
Applicant :- Mukhtar Ahmad Ansari
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ch. N.A. Khan
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Het Singh Yadav,J.

Sri Devendra Kumar, Advocate has filed vakalatnama today in court for the first informant. It is taken on record.

Learned A.G.A. and learned counsel for the first informant are directed to file their counter affidavits within two weeks.

List thereafter before appropriate bench.

Order Date :- 9.10.2014

SKS

Download the LatestLaws.com Mobile App