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Gaon Sabha Karsada Thru' Gram ... vs State Of U.P. & 3 Others
2014 Latest Caselaw 7389 ALL

Citation : 2014 Latest Caselaw 7389 ALL
Judgement Date : 9 October, 2014

Allahabad High Court
Gaon Sabha Karsada Thru' Gram ... vs State Of U.P. & 3 Others on 9 October, 2014
Bench: Rajes Kumar, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 39396 of 2014
 

 
Petitioner :- Gaon Sabha Karsada Thru' Gram Pradhan
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Manoj Kumar Yadav
 
Counsel for Respondent :- C.S.C.,R.C.Maurya
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

Sri R.C. Maurya, learned counsel appearing on behalf of respondent no. 4 prays for and is grated two weeks time to file counter affidavit. Meanwhile, learned Standing Counsel may also file counter affidavit.

List in week commencing 27.10.2014.

Order Date :- 9.10.2014

OP

 

 

 
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