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Raj Kumar Pal vs State Of U.P. And Another
2014 Latest Caselaw 7388 ALL

Citation : 2014 Latest Caselaw 7388 ALL
Judgement Date : 9 October, 2014

Allahabad High Court
Raj Kumar Pal vs State Of U.P. And Another on 9 October, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL APPEAL No. - 3955 of 2009
 

 
Appellant :- Raj Kumar Pal
 
Respondent :- State Of U.P. And Another
 
Counsel for Appellant :- Pradeep Kumar Rai,Kamal Krishan,R.S.Parihar,Rajesh Dwivedi,S.C. Tiwari,S.S. Tewari,Vinod Pandey
 
Counsel for Respondent :- Govt. Advocate,Sanjay Kuamr Singh (Spp)
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on the illness slip of Shri S.S. Tewari, learned counsel for the appellant.

List on 13.11.2014.

Order Date :- 9.10.2014

RU

 

 

 
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