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Hari Singh & Another vs State Of U.P. & 3 Others
2014 Latest Caselaw 7371 ALL

Citation : 2014 Latest Caselaw 7371 ALL
Judgement Date : 9 October, 2014

Allahabad High Court
Hari Singh & Another vs State Of U.P. & 3 Others on 9 October, 2014
Bench: Surya Prakash Kesarwani



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 53943 of 2014
 

 
Petitioner :- Hari Singh & Another
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- R.K. Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Surya Prakash Kesarwani,J.

After the arguments were heard at some length, Sri R.K. Mishra, learned counsel for the petitioners states that the petitioners want to withdraw the writ petition and the writ petition may be dismissed as withdrawn.

Prayer is allowed.

The writ petition is dismissed as withdrawn.

Order Date :- 9.10.2014

Ak/

 

 

 
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