Jitendra Agnihotri vs State Of U.P. And Another
2014 Latest Caselaw 7359 ALL

Citation : 2014 Latest Caselaw 7359 ALL
Judgement Date : 9 October, 2014

Allahabad High Court

Jitendra Agnihotri vs State Of U.P. And Another on 9 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 482 No. - 41521 of 2014
 

 
Applicant :- Jitendra Agnihotri
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Mithilesh Kumar Shukla,Avanish Kumar Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Heard learned counsel for applicant as well as learned A.G.A.

Viscera report filed alongwith affidavit is not legible.

Learned counsel for the applicant prayed for time to file legible certified copy of viscera report. Three days time is allowed.

Put up on 13.10.2014 as fresh.

Order Date :- 9.10.2014

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