Dharmendra Singh vs State Of U.P.
2014 Latest Caselaw 7358 ALL

Citation : 2014 Latest Caselaw 7358 ALL
Judgement Date : 9 October, 2014

Allahabad High Court

Dharmendra Singh vs State Of U.P. on 9 October, 2014

Bench: Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 16
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 31661 of 2014
 

 
Applicant :- Dharmendra Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- H.M. Srivastava,Neeraj Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Het Singh Yadav,J.

This is second bail application. The first bail application was rejected by Hon'ble Surendra Singh, J.

Let this case be placed before appropriate bench, if possible, on 17.10.2014.

Order Date :- 9.10.2014

SKS

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