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Mohd. Irshad @ Bauwa vs State Of U.P.
2014 Latest Caselaw 7350 ALL

Citation : 2014 Latest Caselaw 7350 ALL
Judgement Date : 9 October, 2014

Allahabad High Court
Mohd. Irshad @ Bauwa vs State Of U.P. on 9 October, 2014
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32784 of 2014
 

 
Applicant :- Mohd. Irshad @ Bauwa
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dheeraj Kumar Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

This is second bail application.

List with previous papers at an early date before appropriate Bench.

Order Date :- 9.10.2014

Ajay

 

 

 
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