Rahul Yadav vs State Of U.P. And Others
2014 Latest Caselaw 7336 ALL

Citation : 2014 Latest Caselaw 7336 ALL
Judgement Date : 8 October, 2014

Allahabad High Court

Rahul Yadav vs State Of U.P. And Others on 8 October, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 67903 of 2010
 

 
Petitioner :- Rahul Yadav
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Gautam Baghel,Sri. P. S. Baghel
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Abhinava Upadhya,J.

List in the next cause list.

Order Date :- 8.10.2014

SKS

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