Shekhar vs State Of U.P.
2014 Latest Caselaw 7318 ALL

Citation : 2014 Latest Caselaw 7318 ALL
Judgement Date : 8 October, 2014

Allahabad High Court

Shekhar vs State Of U.P. on 8 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32661 of 2014
 

 
Applicant :- Shekhar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- R.B. Pal
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

This is second bail application.

List with previous papers at an early date before appropriate Bench.

Order Date :- 8.10.2014

Ajay

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