Ajay Kumar vs State Of U.P.
2014 Latest Caselaw 7309 ALL

Citation : 2014 Latest Caselaw 7309 ALL
Judgement Date : 8 October, 2014

Allahabad High Court

Ajay Kumar vs State Of U.P. on 8 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL APPEAL No. - 3814 of 2014
 

 
Appellant :- Ajay Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Dileep Kumar,Rajrshi Gupta
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Notice on behalf of State of U.P. has been accepted by learned A.G.A.

Admit and register criminal appeal.

Summon the records of trial court.

Objection may be filed within two weeks.

List on 28.10.2014 for hearing on bail application before appropriate Bench.

Order Date :- 8.10.2014

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