Satish Chauhan vs State Of U.P. And Another
2014 Latest Caselaw 7283 ALL

Citation : 2014 Latest Caselaw 7283 ALL
Judgement Date : 7 October, 2014

Allahabad High Court

Satish Chauhan vs State Of U.P. And Another on 7 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17834 of 2011
 

 
Applicant :- Satish Chauhan
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Saurabh Gour
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

The case is passed over on the illness slip of Sri Neeharika Singh , learned counsel for the opposite party No.2.

List after two weeks.

Order Date :- 7.10.2014

Ajay

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