Citation : 2014 Latest Caselaw 7279 ALL
Judgement Date : 7 October, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 54 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12523 of 2013 Applicant :- Bhagwan Das Opposite Party :- State Of U.P. Counsel for Applicant :- Ganesh Prajapati Counsel for Opposite Party :- Govt. Advocate Hon'ble Ramesh Sinha,J.
The case is passed over on the illness slip of Sri Ganesh Prajapati, learned counsel for the applicant.
List after two weeks before appropriate Bench.
Order Date :- 7.10.2014
Ajay
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