Km. Sangeeta Pandey vs State Of U.P. & Others
2014 Latest Caselaw 7278 ALL

Citation : 2014 Latest Caselaw 7278 ALL
Judgement Date : 7 October, 2014

Allahabad High Court

Km. Sangeeta Pandey vs State Of U.P. & Others on 7 October, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 1853 of 2009
 

 
Petitioner :- Km. Sangeeta Pandey
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Sukesh Kumar,S.N. Yadav
 
Counsel for Respondent :- C.S.C.,R.P.Dubey,Sanjay Dwivedi
 

 
Hon'ble Abhinava Upadhya,J.

List again showing the name of Sri A.K. Singh as counsel for respondent nos. 3 and 4. He may also file counter affidavit within three weeks.

List thereafter.

Order Date :- 7.10.2014

SKS

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