Subhash Bind vs State Of U.P.
2014 Latest Caselaw 7275 ALL

Citation : 2014 Latest Caselaw 7275 ALL
Judgement Date : 7 October, 2014

Allahabad High Court

Subhash Bind vs State Of U.P. on 7 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 29497 of 2014
 

 
Applicant :- Subhash Bind
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Brijesh Sahai,Sandeep Srivastava
 
Counsel for Opposite Party :- Govt.Advocate,K.N.Yadav
 

 
Hon'ble Ramesh Sinha,J.

Sri Sandeep Srivastava, learned counsel for the applicant and learned AGA are present.

Sri K.N. Yadav, learned counsel for the complainant is not present even in the revised list.

List in the next cause list before appropriate Bench.

Order Date :- 7.10.2014

Ajay

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