Ram Ajor vs State Of U.P.
2014 Latest Caselaw 7274 ALL

Citation : 2014 Latest Caselaw 7274 ALL
Judgement Date : 7 October, 2014

Allahabad High Court

Ram Ajor vs State Of U.P. on 7 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL APPEAL No. - 3766 of 2014
 

 
Appellant :- Ram Ajor
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- D.N. Joshi
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri D.N. Joshi, learned counsel for the applicant and Sri Vijay Bahadur Yadav, learned AGA for the State.

Admit.

Issue notice.

Summon the lower court record for consideration of bail of the applicant.

List after six weeks before the appropriate Bench.

Order Date :- 7.10.2014

Ajay

Download the LatestLaws.com Mobile App