Luxmi Prasad vs State Of U.P. And Others
2014 Latest Caselaw 7273 ALL

Citation : 2014 Latest Caselaw 7273 ALL
Judgement Date : 7 October, 2014

Allahabad High Court

Luxmi Prasad vs State Of U.P. And Others on 7 October, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 55400 of 2009
 

 
Petitioner :- Luxmi Prasad
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- B.S. Pandey,B.B. Pandey,B.G.Verma
 
Counsel for Respondent :- Prakash Padia,P.C.Singh,S.C.,S.N. Pandey,S.P. Shukla
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

List in the next cause list i.e. on 15.10.2014 within top ten cases along with the record of Writ Petition No. 24197 of 2008 giving full particulars of the case.

Order Date :- 7.10.2014

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