Hari Prakash Gupta vs State Of U.P. And Others
2014 Latest Caselaw 7270 ALL

Citation : 2014 Latest Caselaw 7270 ALL
Judgement Date : 7 October, 2014

Allahabad High Court

Hari Prakash Gupta vs State Of U.P. And Others on 7 October, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 10260 of 2011
 

 
Petitioner :- Hari Prakash Gupta
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- R.P. Pandey
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Abhinava Upadhya,J.

Sri B.K. Yadav, learned standing counsel is granted two weeks' further time to produce the original document as directed by this Court vide order dated 6.9.2014.

List thereafter.

Order Date :- 7.10.2014

SKS

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