State Of U.P. vs Ashish Saxena @ Anshu Saxena
2014 Latest Caselaw 7257 ALL

Citation : 2014 Latest Caselaw 7257 ALL
Judgement Date : 7 October, 2014

Allahabad High Court

State Of U.P. vs Ashish Saxena @ Anshu Saxena on 7 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 7173 of 2012
 

 
Applicant :- State Of U.P.
 
Opposite Party :- Ashish Saxena @ Anshu Saxena
 
Counsel for Applicant :- Rishi Chadha/A.G.A.
 
Counsel for Opposite Party :- R.P.S.Chauhan
 

 
Hon'ble Ramesh Sinha,J.

Sri M.M. Khan, learned AGA is present.

None appears on behalf of the accused-respondent even in the revised list.

List in the next cause list before appropriate Bench.

Order Date :- 7.10.2014

Ajay

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