R.K. Mehrotra vs U.P. Sahkari Sansthagat Sewa ...
2014 Latest Caselaw 7250 ALL

Citation : 2014 Latest Caselaw 7250 ALL
Judgement Date : 7 October, 2014

Allahabad High Court

R.K. Mehrotra vs U.P. Sahkari Sansthagat Sewa ... on 7 October, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 6673 of 2007
 

 
Petitioner :- R.K. Mehrotra
 
Respondent :- U.P. Sahkari Sansthagat Sewa Mandal Lucknow And Others
 
Counsel for Petitioner :- Satish Mandhyan
 
Counsel for Respondent :- O.P.Singh,O.P. Singh,S.C.,S.K.Rai
 

 
Hon'ble Abhinava Upadhya,J.

Case called out. No one is present.

List in the next cause list.

Order Date :- 7.10.2014

SKS

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