Praveen vs State Of U.P.
2014 Latest Caselaw 9352 ALL

Citation : 2014 Latest Caselaw 9352 ALL
Judgement Date : 28 November, 2014

Allahabad High Court

Praveen vs State Of U.P. on 28 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34293 of 2014
 

 
Applicant :- Praveen
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rama Shankar Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri Rama Shankar Mishra, learned counsel for the applicant prays for adjournment.

List after three weeks.

Order Date :- 28.11.2014

Ajay

Download the LatestLaws.com Mobile App