Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Allahabad Development Authority ... vs Presiding Officer Industrial ...
2014 Latest Caselaw 9331 ALL

Citation : 2014 Latest Caselaw 9331 ALL
Judgement Date : 28 November, 2014

Allahabad High Court
Allahabad Development Authority ... vs Presiding Officer Industrial ... on 28 November, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 62374 of 2014
 
Petitioner :- Allahabad Development Authority Thru' Secy.
 
Respondent :- Presiding Officer Industrial Tribunal (I) & 5 Others
 
Counsel for Petitioner :- Brijendra Kumar Ojha
 
Counsel for Respondent :- C.S.C.,K. Prabhakar
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Mr. Alok Kumar Yadav, Advocate appears respondent nos. 2 to 6  has filed counter affidavit, is taken on record.

Learned counsel for the petitioner prays for and is granted a weeks time to file rejoinder affidavit.

As prayed, put up this matter on 05.12.2014, as fresh, showing the name of Mr. Alok Kumar Yadav, as counsel for the respondent nos. 2 to 6.

Order Date :- 28.11.2014

VKG

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter