Kayyum vs State Of U.P.
2014 Latest Caselaw 9302 ALL

Citation : 2014 Latest Caselaw 9302 ALL
Judgement Date : 27 November, 2014

Allahabad High Court

Kayyum vs State Of U.P. on 27 November, 2014

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 41352 of 2014
 

 
Applicant :- Kayyum
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Onkar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

List before another Bench after obtaining nomination from Hon'ble The Chief Justice.

Order Date :- 27.11.2014

M/A.

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