C/M Public Inter College And ... vs State Of U.P. Thru Secy. And 4 ...
2014 Latest Caselaw 9301 ALL

Citation : 2014 Latest Caselaw 9301 ALL
Judgement Date : 27 November, 2014

Allahabad High Court

C/M Public Inter College And ... vs State Of U.P. Thru Secy. And 4 ... on 27 November, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 5913 of 2014
 

 
Petitioner :- C/M Public Inter College And Another
 
Respondent :- State Of U.P. Thru Secy. And 4 Others
 
Counsel for Petitioner :- Prabhakar Awasthi
 
Counsel for Respondent :- C.S.C.,Keshari Nath Tripathi,M.K. Kushwaha
 

 
Hon'ble Rajan Roy,J.

Application is allowed.

The order dated 30th October,2014 shall be treated as corrected to the extent that the petitioner shall have the liberty to file fresh writ petition.

Order Date :- 27.11.2014

M.A.A.

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