Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Executive Engineer Electricity ... vs Shakeel & Another
2014 Latest Caselaw 9300 ALL

Citation : 2014 Latest Caselaw 9300 ALL
Judgement Date : 27 November, 2014

Allahabad High Court
Executive Engineer Electricity ... vs Shakeel & Another on 27 November, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 61649 of 2014
 
Petitioner :- Executive Engineer Electricity Distribution Div. Iii
 
Respondent :- Shakeel & Another
 
Counsel for Petitioner :- A.K. Mehrotra
 

 
Hon'ble Mahesh Chandra Tripathi,J.

List is revised. Nobody appears to press this writ petition.

List in the next cause list.

Order Date :- 27.11.2014

VKG

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter