Ajay Kumar Shahi vs The State Of U.P. And Others
2014 Latest Caselaw 9296 ALL

Citation : 2014 Latest Caselaw 9296 ALL
Judgement Date : 27 November, 2014

Allahabad High Court

Ajay Kumar Shahi vs The State Of U.P. And Others on 27 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 62973 of 2011
 

 
Petitioner :- Ajay Kumar Shahi
 
Respondent :- The State Of U.P. And Others
 
Counsel for Petitioner :- G.K.Singh,V.K.Singh
 
Counsel for Respondent :- C.S.C.,Balwant Singh,K.S.Kushwaha,Radha Kant Ojha,S.C.Pandey,Shiv Nath Singh
 

 
Hon'ble Abhinava Upadhya,J.

Upon the joint request of the learned counsel for the parties, list this matter in the next cause list.

In the meantime, Sri Shiv Nath Singh, learned counsel appearing for the U.P.Secondary Education Service Selection Board may seek instruction in compliance of the order dated 30.10.2014.

Order Date :- 27.11.2014

SKM

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