Shivshankar Gram Pradhan Gram ... vs State Of U.P. & 7 Others
2014 Latest Caselaw 9293 ALL

Citation : 2014 Latest Caselaw 9293 ALL
Judgement Date : 27 November, 2014

Allahabad High Court

Shivshankar Gram Pradhan Gram ... vs State Of U.P. & 7 Others on 27 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 59480 of 2014
 
Petitioner :- Shivshankar Gram Pradhan Gram Panchayat & 7 Others
 
Respondent :- State Of U.P. & 7 Others
 
Counsel for Petitioner :- Kundan Rai,Rakesh Pande
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Sri A. K. Upadhyay, learned Standing Counsel states that inspite of sufficient information, no response could be obtained in the matter, and prays some further time.

As prayed, put up this matter on 04.12.2014, in the additional cause list.

Order Date :- 27.11.2014

VKG

Download the LatestLaws.com Mobile App