Managing Director, U.P. ... vs Chandra Pal And Another
2014 Latest Caselaw 9251 ALL

Citation : 2014 Latest Caselaw 9251 ALL
Judgement Date : 26 November, 2014

Allahabad High Court

Managing Director, U.P. ... vs Chandra Pal And Another on 26 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 22262 of 2011
 
Petitioner :- Managing Director, U.P. Cooperative Union
 
Respondent :- Chandra Pal And Another
 
Counsel for Petitioner :- Abhishek Mishra,K.N. Mishra
 
Counsel for Respondent :- C.S.C.,Chandra Pal,R.K.Srivastava
 

 
Hon'ble Mahesh Chandra Tripathi,J.

List this matter after three weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 26.11.2014

VKG

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