Dev Shankar Singh vs State Of U.P. And Others
2014 Latest Caselaw 9249 ALL

Citation : 2014 Latest Caselaw 9249 ALL
Judgement Date : 26 November, 2014

Allahabad High Court

Dev Shankar Singh vs State Of U.P. And Others on 26 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 168 of 2011
 

 
Petitioner :- Dev Shankar Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Shailesh Kumar Tiwari,Amarendra Pandey,Vijay Kumar Pandey
 
Counsel for Respondent :- C. S. C.,D. P. Singh
 

 
Hon'ble Abhinava Upadhya,J.

Passed over on the illness slip of Shri D.P.Singh, learned counsel appearing for the respondents.

List in the next cause list.

Order Date :- 26.11.2014

SKM

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