Jai Kishan vs State Of U.P. & 9 Others
2014 Latest Caselaw 9248 ALL

Citation : 2014 Latest Caselaw 9248 ALL
Judgement Date : 26 November, 2014

Allahabad High Court

Jai Kishan vs State Of U.P. & 9 Others on 26 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 42401 of 2014
 
Petitioner :- Jai Kishan
 
Respondent :- State Of U.P. & 9 Others
 
Counsel for Petitioner :- M.C. Singh,Dushyant Singh
 
Counsel for Respondent :- C.S.C.,Jawahir Yadav,S.M. Shukla
 

 
Hon'ble Mahesh Chandra Tripathi,J.

List this matter in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 26.11.2014

VKG

Download the LatestLaws.com Mobile App