Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Smt. Shahjahan Begum And 6 Others vs Prem Shankar And 2 Others
2014 Latest Caselaw 9244 ALL

Citation : 2014 Latest Caselaw 9244 ALL
Judgement Date : 26 November, 2014

Allahabad High Court
Smt. Shahjahan Begum And 6 Others vs Prem Shankar And 2 Others on 26 November, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 40790 of 2013
 
Petitioner :- Smt. Shahjahan Begum And 6 Others
 
Respondent :- Prem Shankar And 2 Others
 
Counsel for Petitioner :- Lal Chandra Sahu
 
Counsel for Respondent :- Pankaj Rai
 

 
Hon'ble Mahesh Chandra Tripathi,J.

List this matter in the next cause list.

Order Date :- 26.11.2014

VKG

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter