Virendr Pal Singh vs State Of U.P. And Others
2014 Latest Caselaw 9242 ALL

Citation : 2014 Latest Caselaw 9242 ALL
Judgement Date : 26 November, 2014

Allahabad High Court

Virendr Pal Singh vs State Of U.P. And Others on 26 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 43135 of 2011
 

 
Petitioner :- Virendr Pal Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- V.K.Singh,G.K.Singh
 
Counsel for Respondent :- C.S.C.,G.S. Pal
 

 
Hon'ble Abhinava Upadhya,J.

Learned counsel for the petitioner prays for and is allowed a week's time to take steps for service of notice upon respondents no.5 to 10.

List thereafter.

Order Date :- 26.11.2014

SKM

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