Rajnish Kumar vs State Of U.P. And Others
2014 Latest Caselaw 9236 ALL

Citation : 2014 Latest Caselaw 9236 ALL
Judgement Date : 26 November, 2014

Allahabad High Court

Rajnish Kumar vs State Of U.P. And Others on 26 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 39530 of 2011
 

 
Petitioner :- Rajnish Kumar
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- K.P.Shukla,Anurag Shukla
 
Counsel for Respondent :- C.S.C.,S.P.Singh
 

 
Hon'ble Abhinava Upadhya,J.

List again in the next cause list showing the name of Sri P.N.Ojha as counsel for the petitioner.

Order Date :- 26.11.2014

SKM

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