Ved Prakash Rai vs State Of U.P. Thru Secy. Deptt. Of ...
2014 Latest Caselaw 9231 ALL

Citation : 2014 Latest Caselaw 9231 ALL
Judgement Date : 26 November, 2014

Allahabad High Court

Ved Prakash Rai vs State Of U.P. Thru Secy. Deptt. Of ... on 26 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 19198 of 2009
 

 
Petitioner :- Ved Prakash Rai
 
Respondent :- State Of U.P. Thru Secy. Deptt. Of Secondary Edu. & Ors
 
Counsel for Petitioner :- Birendra Singh
 
Counsel for Respondent :- C.S.C.,P.S. Baghel,V.K. Goel,Vivek Kumar Singh
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Order Date :- 26.11.2014

SKM

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