Abdul Galib vs State Of U.P. And 2 Others
2014 Latest Caselaw 9227 ALL

Citation : 2014 Latest Caselaw 9227 ALL
Judgement Date : 26 November, 2014

Allahabad High Court

Abdul Galib vs State Of U.P. And 2 Others on 26 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL REVISION No. - 3372 of 2014
 

 
Revisionist :- Abdul Galib
 
Opposite Party :- State Of U.P. And 2 Others
 
Counsel for Revisionist :- Rajiv Lochan Shukla,Rajeev Kumar Pandey
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Heard learned counsel for revisionist.

Issue notice.

Notice for opposite party no.1 State of U.P. was accepted by learned A.G.A.

Notice shall be sent to opposite party nos. 2 and 3.

Steps be taken within two weeks.

List on 21.1.2015 for hearing.

Order Date :- 26.11.2014

Download the LatestLaws.com Mobile App